Integrated Tax Notifications

Notification No. & Date of Issue English हिन्दी Subject
03/2021- Integrated Tax, dt. 02-06-2021 View (477 KB) View (702 KB) Seeks to amend Notification No. 4/2019-Integrated Tax dt. 30.09.2019 to change the place of supply for B2B MRO services in case of Shipping industry, to the location of the recipient.
02/2021- Integrated Tax, dt. 01-06-2021 View (374 KB) View (231 KB) Seeks to provide relief by lowering of interest rate for a specified time for tax periods March, 2021 to May, 2021.
01/2021-Integrated Tax, dt. 01-05-2021 View (365 KB) View (180 KB) Seeks to provide relief by lowering of interest rate for the month of March and April, 2021
2020
06/2020-Integrated Tax, dt. 15-10-2020 View (281 KB) View (194 KB) Seeks to notify the number of HSN digits required on tax invoice
05/2020-Integrated Tax, dt. 24-06-2020 View (216 KB) देखें (301 KB) Seeks to provide relief by lowering of interest rate for a prescribed time for tax periods from February, 2020 to July, 2020.
04/2020-Integrated Tax, dt. 24-06-2020 View (279 KB) देखें (310 KB) Seeks to bring into force Section 134 of Finance Act, 2020 in order to bring amendment to Section 25 of IGST Act w.e.f. 30.06.2020.
03/2020-Integrated Tax, dt. 08-04-2020 View (350 KB) देखें (360 KB) Seeks to provide relief by conditional lowering of interest rate for tax periods of February, 2020 to April, 2020.
02/2020-Integrated Tax, dt. 26-02-2020 View (190 KB) देखें (471 KB) Seeks to amend Notification No. 4/2019-Integrated Tax dt. 30.09.2019 to change the place of supply for B2B MRO services to the location of the recipient.
01/2020-Integrated Tax, dt. 01-01-2020 View (197 KB) देखें (319 KB) Seeks to bring into force certain provisions of the Finance (No. 2) Act, 2019 to amend the IGST Act, 2017.
2019
04/2019-Integrated Tax, dt. 30-09-2019 View (163 KB) देखें (262 KB) Seeks to notify the place of supply of R&D services related to pharmaceutical sector as per Section 13(13) of IGST Act, as recommended by GST Council in its 37th meeting held on 20.09.2019.
03/2019-Integrated Tax, dt. 29-01-2019 View (294 KB) देखें (565 KB)
Corrigendum (176 KB)
Seeks to amend notification No. 10/2017-Integrated Tax dated 13.10.2017 in view of bringing into effect the amendments (to align Special Category States with the explanation in section 22 of CGST Act, 2017) in the GST Acts
02/2019-Integrated Tax,dt. 29-01-2019 View (294 KB) देखें (565 KB) Seeks to amend notification No. 7/2017-Integrated Tax dated 14.09.2017 to align with the amended Annexure to Rule 138(14) of the CGST Rules, 2017.
01/2019-Integrated Tax,dt. 29-01-2019 View (294 KB) देखें (565 KB) Seeks to bring into force the IGST (Amendment) Act, 2018
2018
04/2018-Integrated Tax,dt. 22-10-2018 View (372 KB) Seeks to amend the IGST Rules, 2017 so as to notify the rules for determination of place of supply in case of inter-State supply under sections 10(2), 12(3), 12(7), 12(11) and 13(7) of the IGST Act, 2017.
03/2018-Integrated Tax,dt. 22-10-2018 View (294 KB) देखें (703 KB) Seeks to supersede Notification No.8/2017 – Integrated Tax, dated 14.09.2017
02/2018-Integrated Tax,dt. 20-09-2018 View (234 KB) देखें (439 KB) Seeks to notify the rate of tax collection at source (TCS) to be collected by every electronic commerce operator for inter-State taxable supplies
01/2018-Integrated Tax,dt. 23-01-2018 View (225 KB) देखें (510 KB) Amendment of notification No. 11/2017-Integrated Tax dated 13.10.2017 for cross-empowerment of State tax officers for processing and grant of refund
2017
12/2017-Integrated Tax,dt. 15-11-2017 View (3603 KB) देखें (3288 KB) Apportionment of IGST with respect to advertisement services under section 12 (14) of the IGST Act, 2017.
11/2017-Integrated Tax,dt. 13-10-2017 View (79 KB) देखें (62 KB) Seeks to cross-empower State Tax officers for processing and grant of refund
10/2017-Integrated Tax,dt. 13-10-2017 View (68 KB) देखें (75 KB) Seeks to exempt persons making inter-State supplies of taxable services from registration under section 23(2)
09/2017-Integrated Tax,dt. 13-10-2017 View (81 KB) देखें (116 KB) Seeks to amend notification no. 8/2017-IT dated 14.09.2017 so as to add certain items to the list of “handicrafts goods”
08/2017-Integrated Tax,dt. 14-09-2017 View (82 KB) देखें (87 KB)

Corrigendum (441 KB)
Granting exemption to a person making inter-State taxable supplies of handicraft goods from the requirement to obtain registration
07/2017-Integrated Tax,dt. 14-09-2017 View (82 KB) देखें (87 KB) Granting exemption from registration to job-workers making inter-State supply of services to a registered person from the requirement of obtaining registration
06/2017-Integrated Tax,dt. 28-06-2017 View (82 KB) देखें (87 KB) Seeks to prescribe rate of interest under CGST Act, 2017
05/2017-Integrated Tax,dt. 28-06-2017 View (84 KB) देखें (90 KB) Seeks to notify the number of HSN digits required on tax invoice
04/2017-Integrated Tax,dt. 28-06-2017 View (81 KB) देखें (85 KB) Seeks to notify IGST Rules, 2017
03/2017-Integrated Tax,dt. 28-06-2017 View (78 KB) देखें (81 KB) Seeks to bring into force certain sections of the IGST Act, 2017 w.e.f 01.07.2017
02/2017-Integrated Tax,dt. 19-06-2017 View (339 KB) देखें (775 KB) Seeks to empower the Principal Commissioner of Central Tax, Bengaluru West to grant registration in case of online information and database access or retrieval services provided or agreed to be provided by a person located in non-taxable territory and received by a non-taxable online recipient.
01/2017-Integrated Tax,dt. 19-06-2017 View (100 KB) देखें (447 KB) Seeks to bring certain sections of the IGST Act, 2017 into force w.e.f. 22.06.2017
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